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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Grama Rakshi Rules, 1969

(2)Subject to such variations which may be made by Government from time to time the following principles should as far as practicable be followed in delimitation of each police-station area into beats :
(a)The area of a beat shall not ordinarily have a population coverage exceeding 1,000 in tribal areas, flood affected areas and also in areas where due to nature of the terrain and difficult communications a similar coverage may be considered necessary for proper management of the beat;
(b)The population coverage of a beat shall not ordinarily exceed 2,000 in the remaining areas.