Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(1)(b) in Rajasthan Registration of Births, Deaths and Marriages Act, 1958 (b)may appoint to the charge of that office an officer to be called the Registrar General of Births and Deaths and Marriages for the State;