Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 1 in The Maharashtra Regulation Of Marriage Bureaus And Registration Of Marriages Act, 1998

1. Short title and commencement

(1)This Act may be called the Maharashtra Regulation of Marriage Bureaus and Registration of Marriages Act, 1998.
(2)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.