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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Himachal Pradesh - Subsection

Section 50(e) in Himachal Pradesh Private Forests Act, 1954

(e)permits cattle to damage any tree in a Controlled Forest, shall be punishable with imprisonment fora term, which may extend to six months or with fine which may extend to five hundred rupees, or with both.