Section 1(3) in Jammu and Kashmir State Lands (Vesting of Ownership to the Occupants) Act, 2001
(3)[ It shall come into force on such date as the Government may, by notification in the Government Gazette, appoint and different dates may be appointed for different areas].] [The Act has been enforced in the State w.e.f. 01-03-2002 vide SRO-94 dated 01-03-2002 except in Ladakh and Kargil Districts. as the Government may, by notification in the Government Gazette, appoint and different dates may be appointed for different areas.]
