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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(2) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(2)The provisions of the Code of Criminal Procedure, 1973 shall apply to the proceedings taken under sub-section (1) and the person taking such proceedings shall take the assistance of the police officer of the nearest police station, whenever necessary.