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State of Rajasthan - Section

Section 13 in Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015

13. Observance of regulations.

- The Commissioner shall ensure careful observance of the regulations and when he considers that there has been any material departure or deviation from them, shall personally bring the matter to the notice of the Chairperson through the Authority and corrective action would be taken by the competent authority.