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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(3) in Kerala Local Fund Audit Rules, 1996

(3)the accounts relating to a financial year shall be presented for audit within four months from the close of the financial year concerned :Provided that in cases where the accounting year followed by a local authority/ local fund differs from a financial year, the annual accounts of such institutions shall be presented for audit within four months from the close of the accounting year.