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State of Chattisgarh - Section

Section 57 in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers) Regulations, 2011

57.

The office of the Ombudsman shall acknowledge receipt of the representation in the following manner : -
(i)If the representation is delivered personally, immediately on submission; and
(ii)If the representation is received through post or courier, within two working days.