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State of Punjab - Section

Section 1 in The Punjab State Agricultural Marketing Board (Group-A) Service Rules, 1988

1. Short title and application.

(1)These rules may be called the Punjab State Agricultural Marketing Board ([Group-A] [Substituted 'Class I' by Notification No. G.S.R.42/P.A.23/1961/S.43/Amd.(16)/2015, dated 18.7.2015.]) Service Rules, 1988.
(2)They shall apply to the posts specified in Appendix 'A'.