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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Bihar - Subsection

Section 72(2)(c) in Bihar Factories Rules, 1950

(c)Effective and suitable provision shall be made in every room for securing and maintaining adequate ventilation by the circulation of fresh air and there shall also be provided and maintained sufficient and suitable natural or artificial lighting.