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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(5)(b) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(b)who has been holding for not less than three years the post of Superintendent in the Endowments Department or the post of an Executive Officer of the prescribed grade, by promotion;