Section 383(a) in Chennai City Municipal Corporation Act, 1919
(a)in [***] [Omitted the words and figurers 'sections 168, 169, 177 to 179' by Tamil Nadu Act 28 of 1978.] section 186, clause (b) of sub-section (1) of section 209, section 218, sub-sections (1) and (2) of section 264, section 269, section 273, section 306, or section 380; or]
