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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(3)(d) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(d)to grant permission to the Universities for starting any new Faculties, courses or disciplines or departments, as well as introduction of additional elective subjects for any curriculam;