Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Karnataka - Subsection

Section 30(2) in University of Horticultural Sciences Act, 2009

(2)The officers of the University referred to in clauses (4) to (10) of section 24 shall not be offered nor shall they accept any remuneration for any work in the University save as such as may be provided for by the Statutes or other orders regulating their salaries, allowances and other conditions of service.