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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(c) in The Easements Act, 1977 (1920 A.D.)

(c)Rights annexed to A's land to lead water thither across B's land by an aqueduct and to drew off thence by a drain. The drain would be water discovered upon careful inspection by a person conversant with such matters. These are apparent easements.