Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 269(1)] [Section 269] [Entire Act]

State of Gujarat - Subsection

Section 269(1)(d) in The Gujarat Provincial Municipal Corporations Act, 1949

(d)that in any locality specified in the notice the construction of more than a specified number of buildings on each acre of land shall not be allowed; or