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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(v) in The First Statutes of the National Institutes of Technology

(v)[ the Registrar, ex-officio, Member-Secretary: [Substituted by Notification No. S.O. 947(E), dated 21.7.2017 (w.e.f. 23.4.2009).]