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State of West Bengal - Section

Section 5 in The West Bengal Livestock Improvement Act, 1954

5. No person to keep any bull in a specified area other than an approved bull.

- No person may, on the expiry of three months from the date of the notification under sub-section (1) of section 3, have or keep in his possession, in the specified area, referred to in the notification, a bull other than an approved bull.