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[Section 11]
[Entire Act]
State of Haryana - Subsection
Section 11(2) in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014
| (i) | Additional Director General, Health Services | Chairperson |
| (ii) | Director, Health Services (Lab) | Convenor |
| (iii) | One representative of Director, Health Services (Dental) | Member |
| (iv) | One Doctor from Ayush Department | Member |
| (v) | One representative from the Indian Medical association,Haryana | Member |