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State of Uttar Pradesh - Section

Section 10 in U.P. Excise Superintendent Service Rules, 1973

10. Selection.

- Recruitment shall be made from eligible candidates according to their qualifications as according to the Rules made by Government from time to time in which procedure for selection with consultation of the Commission is mentioned.Note.-Such provisions, at the time of commencement of this Rules, in which the procedure for selection have been determined, is given in Appendix 'B'.