Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 11 February, 2026
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-1-2
IN THE HIGH COURT AT CALCUTTA
Commercial Division
ORIGINAL SIDE
IA NO. GA-COM/2/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
IA NO. GA-COM/3/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 11th February, 2026.
Appearance:
Mr. Ranjan Bachawat, Sr. Adv.
Mr. Debnath Ghosh, Sr. Adv.
Mr. Biswaroop Mukherjee, Adv.
Mr. Bhavesh Garudia, Adv.
Mr. Sourav Shrestha, Adv.
Ms. Abhipiya Sarkar, Adv.
...for the plaintiff
Mr. S.N. Mookerji, Sr. Adv.
Mr. Sayantan Basu, Sr. Adv.
Mr. Tanmoy Roy, Adv.
Mr. Yash Singhi, Adv.
Mr. Deep Bhattacharya, Adv.
...for the respondent
The Court:- Written notes filed in Court today by both the parties be kept in record.
Heard in part.
Adjourned to 9th March, 2026 for further hearing. Interim order is extended till date.
(SUGATO MAJUMDAR, J.) S.Seal