Section 240(1)(d) in Punjab Municipal Act, 1911

[Cites 0, Cited by 0] [Section 240(1)] [Section 240] [Entire Act]

State of Punjab - Subsection

Section 240(1)(d) in Punjab Municipal Act, 1911

(d)[ to (h) ***] [omitted '(d) to (h)' by Act No. 11 of 1994.]

(i)prescribing the qualifications requisite in the case of persons appointed by a committee to offices requiring professional skill;