Section 11(2)(e) in Tamil Nadu Khadi and Village Industries Board Act, 1959
(e)to conduct training centres and train persons at such centres or at other centres outside the [State of Tamil Nadu] [Substituted for 'State of Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] in khadi and village industries;