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[Cites 0, Cited by 0] [Section 281(2)] [Section 281] [Entire Act]

State of West Bengal - Subsection

Section 281(2)(i) in Kolkata Municipal Corporation Act, 1980

(i)to make over to, or take over from, as statutory body all or any existing or new Municipal responsibilities, powers. controls, facilities, services and administration relating to drainage and sewerage in Kolkata, and to manage the same when taken over;