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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(d) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(d)"Common Entrance Test" means Physical Education Common Entrance Test the examination conducted for assigning merit ranking to candidates, which will be the basis for admission of the candidates into the B.P.Ed/ U.G.D.P.Ed Course in various University / Government/Private Aided/Private Un-Aided Colleges of Physical Education in the State.