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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(vii) in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

(vii)When it is decided to sanction pension to a destitute, the sanctioning authority shall ask the applicant to submit two copies of passport size of photographs duly attested by a member of Parliament/Member of Legislative Assembly/Sarpanch of Panchayat Samiti/Pradhan, Panchayat Samiti, Zila Pramukh or a gazetted officer of State Government. The cost of the photo to the extent of [Rs. 2/-] [Substituted by Notification No. F. 1 (22)FD(a)Rules/73, dated 23-2-1979.] per head shall be reimbursed by the Government. Such charges shall be met out of the "contingencies" budget of Sub-Divisional Officer's office.