Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Telangana - Subsection Section 5(3) in Cyberabad (Metropolitan Area) Police Act, 2004 (3)The Commissioner shall be designated as Commissioner of Police and Additional District Magistrate [of the respective Police Commissionerate]. [Substituted by Act No.14 of 2016.]
