Section 14(4A) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997
(4A)[ A member of the Water User Association shall cease to be a Member or a Chairman or a President or a Member of a Managing Committee shall become disqualified to continue, in office, if he ceases to be a landholder.] [Inserted by Act No. 1 of 1999, dated 1.1.1999.]
