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Himachal Pradesh High Court

Umesh Sati vs . Hrtc & Ors. on 20 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Umesh Sati vs. HRTC & Ors.

CWP No. 3911 of 2022 20.06.2022 Present: Mr. Dewa Nand, Advocate, for the petitioner.

.

Mr. V. B. Verma, Advocate, for the respondents.

Since, the pleadings are unsubstantiated, therefore, the learned counsel for the petitioner prays for and is granted four weeks' time to file better affidavit.

List on 18.07.2022.

(Tarlok Singh Chauhan) r Judge (Chander Bhusan Barowalia) Judge June 20, 2022 (sanjeev) ::: Downloaded on - 21/06/2022 20:04:20 :::CIS