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[Cites 0, Cited by 0] [Section 248(1)] [Section 248] [Entire Act]

State of Nagaland - Subsection

Section 248(1)(b) in Nagaland Municipal Act, 2001

(b)Any chemical, refuse or waste steam, or any liquid of a temperature higher than forty-five degrees centigrade being refuse or steam which, or a liquid which when so heated, is either alone or in combination with the contents of the drain, dangerous or the cause of a nuisance, or prejudicial to health; or