Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Punjab - Subsection Section 16(c) in The Punjab Vaccination Rules, 1959 (c)Results -(i)Number successful.(ii)Number unsuccessful.(iii)Number unsusceptible.(iv)Vaccination index of each village or ward in which vaccination was carried out during the month.
