Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 658] [Entire Act] State of Jharkhand - Subsection Section 658(iii) in Bihar Education Code, 1961 (iii)The authority competent to sanction the leave may, if the illness is otherwise proved to his satisfaction, dispense with the medical certificate.
