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State of Rajasthan - Section

Section 288 in Rajasthan Panchayati Raj Rules, 1996

288. Confirmation.

- A probationer shall be confirmed in his appointment at the end of the period of his probation if the Panchayat Samiti or Zila Parishad is satisfied that his integrity is unquestionable, his work is satisfactory and that he is otherwise fit for confirmation.