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[Cites 0, Cited by 0] [Section 144] [Entire Act]

State of Rajasthan - Subsection

Section 144(c) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(c)temporary bracing of concrete panels are securely fastened to prevent any part of such panels from falling when such panels are being moved.