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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(j) in The Goa Industrial Development Act, 1965

(j)"Premises" means any land or building or part of a building and includes-
(i)The garden, grounds and out-houses, if any, appertaining to such building or part of a building; and
(ii)Any fittings affixed to such building or part of a building for the more beneficial enjoyment thereof;