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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(1)(E) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(E)Day-to-day affairs of the old age home shall be managed by a Management Committee which shall be constituted in accordance with order and guidelines issued by the State Government form time to time, such that inmates are also suitably represented on the Committee.