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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(g) in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964

(g)[ "Meeting" means the sitting of the House of the Assembly in its session or the meeting of the committee thereof] [Substituted by G.S.R. 100, dated 14-2-1984, Published in Rajasthan Rajpatra (Extraordinary), part IV(ga), dated 14.2.1984, page 407-422];