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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of Goa - Subsection

Section 125(3) in The Goa, Housing Board Act, 1968

(3)On the expiration of the period of supersession specified in the notification issued under sub-section (1), the Government may-
(a)extend the period of supersession for such further period as it considers necessary; or
(b)reconstitute the Board in the manner provided in section 4.