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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(1) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(1)The limits of neighbourhood within which a school has to be established for providing free and compulsory elementary education shall be as under -
(a)Within a walking distance of one kilometer for children in classes 1 to 5;
(b)Within a walking distance of two kilometers for children in classes 6 to 8.