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Supreme Court - Daily Orders

P. Tarachand vs Seshamal M. Jain on 7 January, 2021

Bench: L. Nageswara Rao, Navin Sinha, Indu Malhotra

     ITEM NO.5                      Court 7 (Video Conferencing)            SECTION IV-A

                                     S U P R E M E C O U R T O F      I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                     No(s).13016/2020

     (Arising out of impugned final judgment and order dated 06-12-2019
     in CRP No.348/2016 passed by the High Court Of Karnataka At
     Bengaluru)

     P. TARACHAND                                                          Petitioner(s)

                                                      VERSUS

     SESHAMAL M. JAIN & ORS.                                               Respondent(s)

     (IA No. 53498/2020 - EXEMPTION FROM FILING PAPER BOOKS)

     Date : 07-01-2021 This matter was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE L. NAGESWARA RAO
                               HON'BLE MR. JUSTICE NAVIN SINHA
                               HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)                   Mr. S.N.Bhat, AOR
                                         Mr. D.P.Chaturvedi,Adv.

     For Respondent(s)                   Mr. Balaji Srinivasan, AOR


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

We are not inclined to interfere in the matter. The Special Leave Petition is dismissed. Pending application(s), if any, shall stand disposed of.




                         (B.Parvathi)                                (Beena Jolly)
Signature Not Verified
                         Court Master                                Court Master
Digitally signed by
BALA PARVATHI
Date: 2021.01.08
11:30:22 IST
Reason: