Supreme Court - Daily Orders
P. Tarachand vs Seshamal M. Jain on 7 January, 2021
Bench: L. Nageswara Rao, Navin Sinha, Indu Malhotra
ITEM NO.5 Court 7 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).13016/2020
(Arising out of impugned final judgment and order dated 06-12-2019
in CRP No.348/2016 passed by the High Court Of Karnataka At
Bengaluru)
P. TARACHAND Petitioner(s)
VERSUS
SESHAMAL M. JAIN & ORS. Respondent(s)
(IA No. 53498/2020 - EXEMPTION FROM FILING PAPER BOOKS)
Date : 07-01-2021 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. S.N.Bhat, AOR
Mr. D.P.Chaturvedi,Adv.
For Respondent(s) Mr. Balaji Srinivasan, AOR
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere in the matter. The Special Leave Petition is dismissed. Pending application(s), if any, shall stand disposed of.
(B.Parvathi) (Beena Jolly)
Signature Not Verified
Court Master Court Master
Digitally signed by
BALA PARVATHI
Date: 2021.01.08
11:30:22 IST
Reason: