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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Goa - Subsection

Section 82(2)(ii) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(ii)that any winch used in connection with the appliance referred to in such proviso comply with the requirements of rule 64;