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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(2) in Utkal University of Culture Act, 1999

(2)The Government shall) before taking any action under sub-section (1) give notice to the University of their intention to cause such-Inspection or enquiry to be made and the University shall be entitled to be represented thereat.