Lok Sabha Debates
Introduction Of The Competition (Amendment) Bill, 2012. on 10 December, 2012
> Title: Introduction of the Competition (Amendment) Bill, 2012.
THE MINISTER OF STATE OF THE MINISTRY OF CORPORATE AFFAIRS (SHRI SACHIN PILOT): I beg to move for leave to introduce a Bill further to amend the Competition Act, 2002.
MADAM SPEAKER:The question is:
“That leave be granted to introduce a Bill further to amend the Competition Act, 2002.” The motion was adopted.
SHRI SACHIN PILOT: I introduce the Bill.
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