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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(2) in The West Bengal Advocates Welfare Fund Act, 1991.

(2)The Treasurer-cum-Accountant of the Trust Committee shall-
(a)maintain and keep proper books of accounts, and record a true and correct account of daily receipts and expenditure of the Trust Committee;
(b)prepare the final accounts of the Trust Committee;
(c)assist the chartered accountant in the audit of the accounts of the Trust Committee;
(d)sign all bills and vouchers jointly with Secretary of the Trust Committee;
(e)attend the meetings of the Trust Committee (including the annual general meeting);
(f)disburse money as may be required to be paid out of the Fund;
(g)perform such other functions and discharge such other duties as may be assigned to him by the Chairman or the Secretary of the Trust Committee.