Section 94(2) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

[Cites 0, Cited by 0] [Section 94] [Entire Act]

(2)The Allowances payable to the ordinary witnesses shall be calculated according to the scale set out below:

Class of witnesses	Travelling Allowances	Allowance for subsistence and other expenses notexceeding per diem
By Rail	By public Motor service	By Road	By Sea or Canal
(1)	(2)	(3)	(4)	(5)	(6)
			Rs.		Rs.
I Class	First class	Deluxe fare or first class or higher class express Bus fare.	0.60 per Kilometre where public conveyance is not available.	Actual expenses of passage.	10.00
II class	Second class	Express or ordinary class	0.30 per kilometre where public conveyance is not available	Do.	6.00

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