Central Information Commission
Basudeb Mondal vs Department Of Posts on 17 February, 2017
CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office)
Old JNU Campus, New Delhi - 110067
Tel: +91-11-26101592
File No. CIC/BS/C/2015/000003+000050/12177
13 February 2017
Relevant Facts emerging from the Complaint:
Applicant : Mr. Basudeb Mondal,
Vill - Uttar Deulpota, PO - Benichak,
P.S - Contai, Dist - East Medinipur - 721442.
West Bengal
Respondent : CPIO/ Superintendent of Post Offices
Department of Post
O/o Superintendent of Post Offices
Tamluk Postal Division,
Tamluk - 721636
RTI application filed on : 17/07/2014
PIO replied on : 05/08/2014
First appeal filed on : 23/08/2014
First Appellate Authority order : 21/10/2014
Complaint dated : 06/12/2014
Information sought:
The appellant has sought the information regarding a letter sent to APIO C/o Dist. Inspector of Schools council, Purba Medinipour Pry. Education PO+Dist - Purba Medinipur, Tamluk with Regd. A/D by post through Contai Head Office whose RW no - 415869651 dt 06/06/14 and another letter was sent on 27/06/2014 to the District Inspector of Schools, Purba Medinipur Dist Primary School Council. Salgachia (Stn Road) PO - Tamluk, Dist - Purba Medinipur Pin HO 721636. Provide the cause of damage condition of the said envelop. If the address was on the envelope yet, why did the post-man not find out the famous School Board Office at Tamluk town. Provide the names who went to deliver those envelops and who cut these envelops and joined it by gum and other envelop join with staplers pins and various other related information.
Grounds for the complaint:
The CPIO has not provided the desired information. Relevant Facts:
The matter has been decided by the Commission on 06/01/2016 [file no. CIC/BS/A/2014/002751]. Decision notice:
As the matter has already been decided the complaints are infructuous.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 1 of 1