Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 23] [Entire Act] State of Gujarat - Subsection Section 23(3) in The Gujarat Town Planning and Urban Development Act, 1976 (3)The urban development authority shall have its office at such place as the State Government may specify in this behalf.
