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[Cites 0, Cited by 0] [Section 43A(7)] [Section 43A] [Entire Act]

Union of India - Subsection

Section 43A(7)(d) in The Banking Regulation Act, 1949

(d)payments to the general creditors and payments to the depositors in addition to those specified in clause (a) and clause (b) of sub-section (2).