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[Cites 0, Cited by 0] [Section 4] [Entire Act]

UT Ladakh - Subsection

Section 4(3) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(3)The owner of any protected monument may, by written instrument,constitute the 3[Director, Archaeology] the guardian of the monument, and theMinister may, with the sanction of the Government accept such guardianship.